T. S. SIVAGNANAM, SUPRATIM BHATTACHARYA

82 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• M/S. GAYAN TRADERS LIMITED v. COMMISSIONER OF INCOME TAX, KOLKATA-II — Calcutta High Court (2022-09-30)
• M/S. INDI STOCK PRIVATE LIMITED v. COMMISSIONER OF INCOME TAX, KOLKATA- II — Calcutta High Court (2022-09-30)
• PRINCIPAL COMMISSIONER OF INCOME TAX, SILIGURI v. THE JALPAIGURI CENTRAL CO-OPERATIVE BANK LIMITED — Calcutta High Court (2022-09-29)
• PRINCIPAL COMMISSIONER OF INCOME TAX - I, KOLKATA v. M/S. MCNALLY BHARAT ENGINEERING COMPANY LTD. — Calcutta High Court (2022-09-29)
• RAJA RAM DALMIA v. PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA AND ANR — Calcutta High Court (2022-09-28)
• RUCHI DALMIA v. INCOME TAX OFFICER, WARD 33(1), KOLKATA AND ORS — Calcutta High Court (2022-09-28)
• INDRAJ JALAN v. THE COMMISSIONER OF INCOME TAX, KOLKATA- X — Calcutta High Court (2022-09-28)
• SARALA WOMEN WELFARE SOCIETY v. DIRECTOR OF INCOME TAX (EXEMPTION) — Calcutta High Court (2022-09-28)
• PRINCIPAL COMMISSIONER OF INCOME TAX ASANSOL v. M/S EASTERN COALFIELDS LTD — Calcutta High Court (2022-09-27)
• PRINCIPAL COMMISSIONER OF INCOME TAX ASANSOL v. M/S EASTERN COALFIELDS LTD — Calcutta High Court (2022-09-27)