T. S. SIVAGNANAM, SUPRATIM BHATTACHARYA

64 recorded High Court judgment(s) · 2022–2022

Courts

Calcutta High Court

DISPOSED	45
DISMISSED	11
DISMISSED FOR NON PROSECUTION	3
ALLOWED	3
DISMISSED AS WITHDRAWN	2

S K RAFIK PROPRIETOR OF M/S S K ENTERPRISE v. CHAITALI BANERJEE — Calcutta High Court (2022-12-22)
M/S. COMPUTER EXCHANGE PRIVATE LIMITED AND ANR v. THE PRINCIPAL COMMISSIONER OF CGST AND CX, KOLKATA SOUTH COMMISSIONERATE AND ANR — Calcutta High Court (2022-09-30)
M/S. RP BUILDCON P. LTD. AND ANR. v. SUPDT. CGST AND ORS. — Calcutta High Court (2022-09-30)
GOUTAM BANERJEE AND ANOTHER v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-09-30)
WEBFIL LIMITED v. DIPESH KUMAR BAGCHI AND ANOTHER — Calcutta High Court (2022-09-30)
COMMISSIOER OF CUSTOMS, (PREVENTIVE W,B. AND ANR v. ALLIED ICD SERVICES LTD. AND ORS — Calcutta High Court (2022-09-29)
THE GENERAL MANAGER, UCO BANK v. BINAYAK MANDAL & ANR — Calcutta High Court (2022-09-29)
DEEPAK AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-09-28)
SUSMITA ISLAM v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-09-28)
SUSMITA ISLAM v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2022-09-28)