LexT. S. SIVAGNANAM, SATHI KUMAR SUKUMARA KURUP
330 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 330 |
Disposal nature
| DISMISSED | 109 |
| ORDERED | 86 |
| ALLOWED | 60 |
| DISPOSED OF | 32 |
| CLOSED | 27 |
| WITHDRAWN DISMISSED | 9 |
| PARTLY ALLOWED | 4 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- C.Ponnusamy v. State of Tamil Nadu — Madras High Court (2021-10-08)
- C.Ponnusamy v. State of Tamil Nadu — Madras High Court (2021-10-08)
- PALANISAMY v. THE DISTRICT COLLECTOR — Madras High Court (2021-10-08)
- M/S. RADEL ELECTRONICS PRIVATE LIMITED v. THE GOVERNMENT OF TAMIL NADU — Madras High Court (2021-10-08)
- K.Chinnammal v. The District Collector — Madras High Court (2021-10-08)
- PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S.ITI HOLDINGS AND INVESTMENTS LTD., — Madras High Court (2021-10-08)
- SRI NIVAASAM ASSOCIATES v. THE STATE OF TAMILNADU — Madras High Court (2021-10-08)
- A.Mohanraj v. The Inspector General of Registration — Madras High Court (2021-10-08)
- M.Rupa v. The State Election Commission — Madras High Court (2021-10-08)
- M/S.COGNIZANT TECHNOLOGY SOLUTIONS LTD v. THE ASST COMMISSIONER OF INCOME TAX, — Madras High Court (2021-10-08)