T.S SIVAGNANAM, SABYASACHI BHATTACHARYYA

32 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• BIRLA CORPORATION LIMITED v. ARVIND KUMAR NEWAR AND ORS. — Calcutta High Court (2023-12-14)
• MEENAKSHI PERIWAL v. ARVIND KUMAR NEWAR AND ORS. — Calcutta High Court (2023-12-14)
• BIRLA CABLE LTD v. ARVIND KUMAR NEWAR AND ORS — Calcutta High Court (2023-12-14)
• MEENAKSHI PERIWAL v. ARVIND KUMAR NEWAR AND ORS. — Calcutta High Court (2023-12-14)
• BIRLA CORPORATION LIMITED v. ARVIND KUMAR NEWAR AND ORS. — Calcutta High Court (2023-12-14)
• SHREYAS MEDICAL SOCIETY v. ARVIND KUMAR NEWAR AND ORS — Calcutta High Court (2023-12-14)
• ADITYA VIKRAM LODHA v. ARVIND KUMAR NEWAR AND ORS. — Calcutta High Court (2023-12-14)
• MEENAKSHI PERIWAL v. ARVIND KUMAR NEWAR AND ORS. — Calcutta High Court (2023-12-14)
• SHREYAS MEDICAL SOCIETY v. ARVIND KUMAR NEWAR AND ORS. — Calcutta High Court (2023-12-14)
• ADITYA VIKRAM LODHA v. ARVIND KUMAR NEWAR AND ORS. — Calcutta High Court (2023-12-14)