T. S. SIVAGNANAM, . S. VIMALA

30 recorded High Court judgment(s) · 2013–2015

Courts

Disposal nature

Recent judgments

• P.S.JEGANNATHAN v. STATE OF TAMILNADU — Madras High Court (2015-07-28)
• SHANMUGAM v. S.SURESH KUMAR IAS — Madras High Court (2015-07-03)
• NATARAJA.P v. THE STATE OF TAMILNADU — Madras High Court (2015-04-28)
• A.BAZIR AHAMED v. THE SUPERINTENDENT OF POLICE — Madras High Court (2013-05-09)
• S.P. RAMASAMY, v. THE STATE OF TAMILNADU — Madras High Court (2013-05-08)
• METTU IRUNGALUR VILLAGE, v. THE DISTRICT COLLECTOR, — Madras High Court (2013-05-08)
• R. AKKINIDURAI, v. M/S.STATE BANK OF INDIA — Madras High Court (2013-05-08)
• M. KARUPPAIAH, v. THE JOINT COMMISSIONER, — Madras High Court (2013-05-08)
• S.N.SUBBURAJ, v. THE DISTRICT COLLECTOR, — Madras High Court (2013-05-08)
• K. MANIKANDA RAJA v. THE MEMBER SECRETARY — Madras High Court (2013-05-08)