T. S. SIVAGNANAM, S.ANANTHI (RETD.)
1,103 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1103 |
Disposal nature
| DISPOSED OF | 591 |
| DISMISSED | 272 |
| ALLOWED | 127 |
| CLOSED | 42 |
| WITHDRAWN DISMISSED | 22 |
| PARTLY ALLOWED | 20 |
| DISMISSED AS INFRUCTUOUS | 11 |
| DISMISSED AS WITHDRAWAL | 8 |
Recent judgments
- TMT.R. RAJATHI v. THE SECRETARY TO GOVT., — Madras High Court (2021-08-09)
- K.JOTHIMURUGAN, v. The Commissioner and Director of Veterinary Services, — Madras High Court (2021-08-09)
- THANGAVELU v. THE ADDITIONAL CHIEF SECRETARY CUM — Madras High Court (2021-08-09)
- THE CHIEF SECRETARY v. MAHALAKSHMI.G — Madras High Court (2021-07-28)
- RAVICHANDRAN.T v. THE DISTRICT COLLECTOR — Madras High Court (2021-07-28)
- KUMARA NESAN v. THE DISTRICT COLLECTOR — Madras High Court (2021-07-28)
- MANICKAM @ MANICKAVASAGAM v. THE REVENUE DIVISIONAL OFFICER — Madras High Court (2021-07-28)
- KALANDHAR NAINA MOHAMED v. THE DISTRICT COLLECTOR — Madras High Court (2021-07-28)
- Antony Joe Christo.P v. The District Collector — Madras High Court (2021-07-28)
- A.THANGAVEL v. THE DISTRICT COLLECTOR — Madras High Court (2021-07-28)
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