LexT. S. SIVAGNANAM, R. THARANI
1,484 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1484 |
Disposal nature
| DISPOSED OF | 639 |
| DISMISSED | 547 |
| ALLOWED | 147 |
| CLOSED | 43 |
| DISMISSED AS WITHDRAWAL | 40 |
| PARTLY ALLOWED | 26 |
| ORDERED | 11 |
| DISMISSED WITH DIRECTION | 11 |
Recent judgments
- The Director of Elementary School Education, v. P.Jency Leela, — Madras High Court (2021-09-17)
- THE DIRECTOR OF ELEMENTARY SCHOOL EDUCATION, v. S. ZIPPORAH, — Madras High Court (2021-09-17)
- UBAITHUR RAHMAN, v. Dr.D.Faritha Banu, — Madras High Court (2021-07-27)
- DEEPU BHARATH MOHAN v. PRASHANTM.WADNERE — Madras High Court (2021-07-27)
- V.MURUGESAPILLAI v. VINSTON LAWRENCE — Madras High Court (2021-07-27)
- AMMENA BEGUM v. R.KAMALAHAR — Madras High Court (2021-07-27)
- M.S.SRINIVASAN, v. THIRU. REJEEV RANJAN — Madras High Court (2021-07-27)
- Lakshmanan v. MOORTHY — Madras High Court (2021-07-27)
- KANNAN NAGAR WELFARE ASSOCIATION v. K.BASKARAN — Madras High Court (2021-07-27)
- K.R.SUSEELA v. BALAJI — Madras High Court (2021-07-27)