T. S. SIVAGNANAM, R.BANUMATHI
59 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 59 |
Disposal nature
| DISMISSED | 28 |
| ALLOWED | 13 |
| DISPOSED OF | 7 |
| PARTLY ALLOWED | 7 |
| CLOSED | 2 |
| DISMISSED FOR DEFAULT | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- V.A.SHAMSUDEEN, v. THE DISTRICT COLLECTOR, — Madras High Court (2013-10-08)
- A.R.GOKULAKRISHNAN (SOCIAL v. THE SECRETARY — Madras High Court (2013-09-05)
- D.MANIKANDAN, v. STATE OF TAMIL NADU, — Madras High Court (2013-08-27)
- WA/1762/2000 of Vs SRINIVASAN — Madras High Court (2013-08-27)
- RAJA MUTHIAH CHARITABLE AND v. STATE OF TAMIL NADU REP. BY — Madras High Court (2013-08-27)
- K.R.NARAYANAN,EXECUTIVE v. N.SRINIVASAN — Madras High Court (2013-08-27)
- D.MANIKANDAN, v. STATE OF TAMIL NADU, — Madras High Court (2013-08-27)
- THE BLOCK DEVELOPMENT v. THE GOVT AIDED — Madras High Court (2013-08-26)
- UNION OF INDIA REP. BY v. G.RAJARAMAN — Madras High Court (2013-08-19)
- MURUGAMMAL, v. THE SPL.TAHSILDAR, — Madras High Court (2013-08-14)
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