LexT. S. SIVAGNANAM, PUSHPA SATHYANARAYANA
142 recorded High Court judgment(s) · 2014–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 142 |
Disposal nature
| DISMISSED | 87 |
| DISPOSED OF | 20 |
| ALLOWED | 16 |
| ORDERED | 11 |
| CLOSED | 3 |
| DISMISSED FOR NOT PRESSED | 1 |
| DISPENSED WITH FOR THE PRESENT | 1 |
| ALLOWED REMANDED | 1 |
Recent judgments
- COMMISSIONER OF INCOME TAX v. M/S.K.K.P.SPINNING MILLS PVT LTD — Madras High Court (2020-12-01)
- COMMISSIONER OF INCOME TAX v. M/S.K.K.P. TEXTILES PVT LTD — Madras High Court (2020-12-01)
- M/S.JAYA EDUCATIONAL TRUST v. THE DEPUTY COMMISSIONER OF INCOME TAX — Madras High Court (2020-11-30)
- MARUTHI POLY BAGS PVT LTD v. THE DEPUTY COMMISSIONER OF INCOME TAX — Madras High Court (2020-11-24)
- COMMISSIONER OF INCOME TAX v. SHRI VIPUL MUNOTH — Madras High Court (2020-11-24)
- PRINCIPAL COMMISSIONER OF INCOME TAX v. SRI LAKSHMI AMMAL EDUCATIONAL TRUST — Madras High Court (2020-11-20)
- THE PRL COMMISSIONER OF INCOME TAX v. PUSHPA BAI — Madras High Court (2020-11-20)
- M/S.MJD CONSTRUCTION AND ENGINEERING CONTRACTORS PVT LTD v. P.K.VADUVAMMAL — Madras High Court (2020-11-19)
- N.SUNDARAMMAL v. ANANDRAO VISHNU PATIL — Madras High Court (2020-11-19)
- R.KUMAR v. THE ASSISTANT COMMISSIONER OF INCOME TAX — Madras High Court (2020-11-19)