LexT. S. SIVAGNANAM, P. VELMURUGAN
1,256 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1256 |
Disposal nature
| DISMISSED | 357 |
| DISPOSED OF | 305 |
| ALLOWED | 289 |
| CLOSED | 159 |
| PARTLY ALLOWED | 30 |
| DISMISSED FOR DEFAULT | 29 |
| WITHDRAWN DISMISSED | 28 |
| DISMISSED AS WITHDRAWAL | 23 |
Recent judgments
- THE DISTRICT COLLECTOR v. C.Variravan — Madras High Court (2021-02-26)
- THE STATE OF TAMIL NADU, v. P.RAJALINGAM, — Madras High Court (2018-10-29)
- THE STATE OF TAMILNADU, v. S. SUNDAR, S/O. SUNDARAMONY, — Madras High Court (2018-08-03)
- THE JOINT DIRECTOR OF v. G.RITA JEBAKUMARI, — Madras High Court (2018-08-03)
- THE SECRETARY v. MARIYAL — Madras High Court (2018-06-21)
- THE DIRECTOR OF SCHOOL v. P.MULLAIVENDAN — Madras High Court (2018-06-21)
- THE GOVERNMENT OF TAMIL NADU v. S. VELAYUTHAPERUMAL — Madras High Court (2018-06-21)
- R.VENKATASWAMY v. THE GOVERNMENT OF INDIA, — Madras High Court (2017-11-16)
- R.KANI ALIAS GANAPATHI KANI v. THE GENERAL MANAGER, — Madras High Court (2017-08-21)
- A.PAULRAJ, v. THE GENERAL MANAGER — Madras High Court (2017-08-03)