T. S. SIVAGNANAM, N. SESHASAYEE

109 recorded High Court judgment(s) · 2017–2018

Courts

Madras High Court

109

DISMISSED	37
DISPOSED OF	25
ALLOWED	19
CLOSED	12
PARTLY ALLOWED	11
WITHDRAWN DISMISSED	2
DISMISSED FOR NON-PROSECUTION	2
ORDERED	1

Raj Kumar, v. The District Collector — Madras High Court (2018-07-06)
G.Aruldoss, v. The District Collector, — Madras High Court (2018-07-06)
P.Jayasudha v. The District Collector — Madras High Court (2018-07-06)
M/S RANE BRAKE LININGS LTD v. THE DEPUTY COMMISSIONER OF — Madras High Court (2018-06-27)
TVL.ATHIPARASAKTHI TRADERS v. THE STATE OF TAMIL NADU — Madras High Court (2018-06-27)
GARWARE WALL ROPES v. THE STATE OF TAML NADU — Madras High Court (2018-06-27)
THE STATE OF TAMIL NADU v. TVL.HARITHA GRAMMER LTD — Madras High Court (2018-06-27)
THE STATE OF TAMIL NADU v. TVL THE ORIENT LITHO PRESS — Madras High Court (2018-06-27)
VUMMIDI BANGARU KANNAN & SONS v. THE STATE OF TAMIL NADU — Madras High Court (2018-06-27)
M/S.C.KALYANAM AND COMPANY v. THE STATE OF TAMIL NADU — Madras High Court (2018-06-25)