T. S. SIVAGNANAM, N. SATHISH KUMAR
359 recorded High Court judgment(s) · 2018–2019
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| Madras High Court | 359 |
Disposal nature
| DISMISSED | 173 |
| ALLOWED | 77 |
| DISMISSED AS WITHDRAWAL | 60 |
| DISPOSED OF | 18 |
| PARTLY ALLOWED | 9 |
| CLOSED | 5 |
| DELAY CONDONED | 4 |
| ORDERED | 3 |
Recent judgments
- P.Rajendran, v. The Union of India, — Madras High Court (2019-07-01)
- P.Kaliyamurthy v. The Union of India — Madras High Court (2019-07-01)
- The High Court of Judicature v. V.Nallasenapathy — Madras High Court (2019-07-01)
- ABDUL KADIR NAJMUDIN SATHAK v. UNION OF INDIA — Madras High Court (2019-06-17)
- S.KARUNAKARAN v. SRILEKHA — Madras High Court (2019-04-30)
- M.A.RAMANI ESWARI v. THE MEMBER SECRETARY — Madras High Court (2019-04-27)
- M/s.Subaya Constructions v. THE SUPERINTENDING ENGINEER — Madras High Court (2019-04-27)
- V. KAMALACHI @ KALA v. THE SUB REGISTRAR — Madras High Court (2019-04-27)
- ANEES UNNISHA v. THE DEPUTY INSPECTOR OF GENERAL OF POLICE — Madras High Court (2019-04-27)
- A.RAVI v. GOVERNMENT OF TAMILNADU — Madras High Court (2019-04-27)
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