LexT. S. SIVAGNANAM, K. RAVICHANDRABAABU
77 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 77 |
Disposal nature
| DISMISSED | 31 |
| DISPOSED OF | 27 |
| CLOSED | 9 |
| WITHDRAWN DISMISSED | 4 |
| ALLOWED | 3 |
| DISMISSED AS SETTLED OUT OF COURT | 2 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- K.M. RAVI v. MR.T.N. HARIHARAN I.A.S., — Madras High Court (2018-12-10)
- P.K.VISWANATHAN v. MR.HANS RAJ VERMA, IAS — Madras High Court (2018-11-14)
- G.Narayanan, S/o.Ganesan, v. The Secretary to the — Madras High Court (2017-12-22)
- Mr.R.Rajagopalan, v. The Government of Puducherry, — Madras High Court (2017-12-22)
- L.Kalivarthan v. The State Government of — Madras High Court (2017-12-22)
- T.K.Palanisamy v. The District collector — Madras High Court (2017-12-22)
- FL SMIDTH MINERALS P LTD v. THE DEPUTY COMMISSIONER OF — Madras High Court (2017-12-22)
- COMMISSIONER OF INCOME TAX v. M/S.P.R. VENKETARAMA RAJA — Madras High Court (2017-12-21)
- K.Sundaramoorthy, v. The State of Tamil Nadu — Madras High Court (2017-12-21)
- G.Kamalraja v. Government of Tamilnadu — Madras High Court (2017-12-21)