T.S SIVAGNANAM, HIRANMAY BHATTACHARYYA

2,239 recorded High Court judgment(s) · 2010–2025

Courts

Calcutta High Court

2239

DISPOSED	969
DISMISSED	917
ALLOWED	191
DISMISSED AS WITHDRAWN	84
DISMISSED FOR NON PROSECUTION	47
DISMISSED AS INFRUCTUOUS	9
PARTLY ALLOWED	8
DISMISSED AS NOT PRESSED	6

M/S NORTHEAST ARECANUT INDUSTRIES v. PASANG DOMA BHUTIA ASSISTANT COMMISSIONER CUSTOMS DINHATA CUSTOMS DIVISION COOCH BEHAR — Calcutta High Court (2025-09-02)
SINCHAN TRADERS v. RAKESH KUAMR AGARWAL GEN MANAGER BANGIYA GRAMIN VIKASH BANK AND ANR — Calcutta High Court (2025-09-02)
ARABINDA GHOSH AND ORS v. ROSHNI SEN AND ORS — Calcutta High Court (2025-09-02)
KUTUBUDDIN SK v. RAJASHI MITRA THE D M MURSHIDABAD AND ORS. — Calcutta High Court (2025-09-02)
SK ASGAR ALI AND ANR v. SHRI PONNAMBALAM S, IAS, THE DIST MAGISTRATE, PASCHIM BARDHAMAN AND ANR. — Calcutta High Court (2025-09-02)
BIRLA CORPORATION LTD AND ANR v. VANDANA YADAV PRINCIPAL SECRETARY DEPTT OF COMMERCE AND ANR — Calcutta High Court (2025-09-02)
COMMISSIONER OF CUSTOMS PORT KOLKATA v. SHRI SATYENDRA GOEL PROPRIETOR OF M/S SHREE SHYAM TRADERS AND M/S BABA TRADERS — Calcutta High Court (2025-09-02)
SUMITRA MONDAL AND ORS v. ARUP SARKAR EXECUTIVE ENGINEER CIVIL ENVIRONMENT AND HERITAGE DEPTT AND ORS — Calcutta High Court (2025-09-02)
PARIMAL DAS v. MALAY ROY, CHAIRMAN PANIHATI MUNICIPALITY — Calcutta High Court (2025-09-02)
LALMOHAN BHUNIYA AND ANR. v. SUMIT GUPTA THE DISTRICT MAGISTRATE SOUTH 24 PGS ALIPORE — Calcutta High Court (2025-09-02)