T. S. SIVAGNANAM, HIRANMAY BHATTACHARYYA

1,018 recorded High Court judgment(s) · 2014–2023

Courts

Calcutta High Court

1018

DISMISSED	702
DISPOSED	277
DISMISSED AS WITHDRAWN	17
DISMISSED AS NON PROSECUTION	16
DISMISSED AS NOT PRESSED	4
DISMISSED FOR DEFAULT	1
ALLOWED	1

PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA v. LANSHREE PRODUCTS AND SERVICES LTD — Calcutta High Court (2023-03-31)
PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA v. M/S SPPL PROPERTY MANAGEMENT PVT LTD — Calcutta High Court (2023-03-31)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA v. WEST BENGAL AGRO INDUSTRIES CORPORATION LTD — Calcutta High Court (2023-03-31)
PRINCIPAL COMMISSIONER OF INCOME TAX KOLKATA 2 v. WEST BENGAL INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION LTD — Calcutta High Court (2023-03-31)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA v. M/S JAY SHREE TEA AND INDUSTRIES LTD — Calcutta High Court (2023-03-31)
ANIL BHUSHAN MITRA AND BROTHERS v. UNION OF INDIA AND ORS. — Calcutta High Court (2023-03-31)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA v. M/S EMPORIS PROPERTIES PVT LTD — Calcutta High Court (2023-03-30)
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 2 KOLKATA v. M/S UAL INDUSTRIES LTD — Calcutta High Court (2023-03-30)
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 2 KOLKATA v. SMT USHA DEVI MODI — Calcutta High Court (2023-03-30)
PRINCIPAL COMMISSIONER OF INCOME TAX 13 KOLKATA v. SHANKAR LAL DARUKA HUF — Calcutta High Court (2023-03-29)