LexT. S. SIVAGNANAM, G. CHOCKALINGAM
28 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 28 |
Disposal nature
| DISPOSED OF | 11 |
| CLOSED | 7 |
| DISMISSED | 6 |
| WITHDRAWN DISMISSED | 4 |
Recent judgments
- The Registrar General, v. Swarnam J.Natarajan, — Madras High Court (2017-03-27)
- L. KUMANAN v. MRS.LAKSHMI — Madras High Court (2016-08-30)
- T.S.ANBARASU v. THE STATE OF TAMIL NADU, — Madras High Court (2015-11-03)
- L.Kumanan, v. The District Collector, — Madras High Court (2015-08-14)
- L. Somasundaram, v. The Tahsildar, — Madras High Court (2015-08-14)
- V.Anbazhagan v. The Principal Secretary to — Madras High Court (2015-08-14)
- L.P.Shanmugasundaram v. The Commissioner — Madras High Court (2015-08-14)
- R.Fathima v. The Chairman — Madras High Court (2015-08-13)
- Munusamy v. The District Collector — Madras High Court (2015-08-13)
- S.V.D.Jeevanand v. NIC ARTS — Madras High Court (2015-08-13)