LexT. S. SIVAGNANAM, F.M.IBRAHIM KALIFULLA
27 recorded High Court judgment(s) · 2009–2010
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 27 |
Disposal nature
| DISMISSED | 8 |
| ALLOWED | 7 |
| DISPOSED OF | 6 |
| PARTLY ALLOWED | 4 |
| CLOSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- NADIPPISAI PULAVAR v. UNION OF INDIA REP BY — Madras High Court (2010-06-08)
- S.ELANGOVAN v. 1.S.SEMBIAN — Madras High Court (2010-04-23)
- B.STANLEY JONES v. THE SUPERINTENDENT — Madras High Court (2010-02-24)
- SHUTTLE WEAVES INTERNATIONAL v. THE COMMERCIAL TAX OFFICER — Madras High Court (2009-12-23)
- AS/668/1998 of Vs — Madras High Court (2009-12-21)
- DEPUTY COMMISSIONER(CT) v. PARRY ENGINEERING EXPORTS LTD — Madras High Court (2009-12-18)
- THE UNITED INDIA INSURANCE v. DR.SUJJANNA AI MANUEL — Madras High Court (2009-12-16)
- TAMILNADU MEDICAL SERVICES v. TN MEDICAL SERVICES CORP. — Madras High Court (2009-12-10)
- T.A.ANANDAN v. UNION TERRITORY OF PONDICHERRY — Madras High Court (2009-12-10)
- THE MANAGING DIRECTOR v. THA TAMILNADU MEDICAL SERVICES — Madras High Court (2009-12-10)