T. S. SIVAGNANAM, ELIPE DHARMA RAO

21 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• M.KRISHNA PARAYANAR v. THE STATE OF TAMILNADU — Madras High Court (2010-06-15)
• THE UNION OF INDIA BY THE v. CENTRAL ADMINISTRATIVE — Madras High Court (2009-11-06)
• SOWCAR GOPALDAS DWARKADAS PVT. v. THE T.N. LAND REFORMS SPL. — Madras High Court (2009-11-06)
• 1.TMT.ANUSHAMMAL. v. 1.THE TAMILNADU LAND REFORMS, — Madras High Court (2009-10-23)
• C.RAJAMANICKAM v. 1.T.N. LAND REFORMS SPECIAL — Madras High Court (2009-10-23)
• UNION OF INDIA REP. BY ITS v. SMT. JAYASHREE GOVINDARAJAN — Madras High Court (2009-09-11)
• UO1 REP BY THE CHIEF POST v. R.GOPU — Madras High Court (2009-08-04)
• J.M.JACQUELINE MALEY v. UNION OF INDIA, REP.BY GOVT. — Madras High Court (2009-08-04)
• J. LOGANATHAN v. UNION OF INDIA — Madras High Court (2009-07-31)
• UNION OF INDIA v. R.CHITRA — Madras High Court (2009-07-29)