T. S. SIVAGNANAM, CHITRA VENKATARAMAN

130 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• R.C.AUTO CENTRE (S.I) v. INCOME TAX OFFICER — Madras High Court (2014-04-17)
• COMMISSIONER OF INCOME TAX v. THE LAKSHMI VILAS BANK LTD — Madras High Court (2014-04-16)
• COMMISSIONER OF INCOME TAX v. THE LAKSHMI VILAS BANK LTD — Madras High Court (2014-04-16)
• THE COMMISSONER OF INCOME TAX v. SHRI MADURAI CHETTIYAR — Madras High Court (2014-04-16)
• COMMISSIONER OF INCOME TAX v. M/S MYSORE PREMIER INVESTMENT — Madras High Court (2014-04-16)
• COMMISSIONER OF INCOME TAX v. M/S MANGAL AND MANGAL — Madras High Court (2014-04-10)
• THE COMMISSIONER OF INCOME TAX v. M/S. FLOTHERM ENGINEERS PVT LT — Madras High Court (2014-04-10)
• M/S GOLDMINE INVESTMENTS v. THE DEPUTY COMMISSIONER OF — Madras High Court (2014-04-08)
• SHRI N. MADANLAL DAGA[HUF] v. THE ASSISTANT COMMISSIONER OF — Madras High Court (2014-04-08)
• COMMR. OF INCOME TAX, v. SMT.SUSHILA DEVI, — Madras High Court (2014-04-07)