T.S SIVAGNANAM, CHAITALI CHATTERJEE (DAS)

795 recorded High Court judgment(s) · 2009–2025

Courts

Calcutta High Court

795

DISMISSED	430
DISPOSED	260
ALLOWED	50
DISMISSED AS WITHDRAWN	19
DISMISSED FOR DEFAULT	16
DISMISSED FOR NON PROSECUTION	12
PARTLY ALLOWED	3
DISMISSED AS NOT MAINTAINABLE	2

MURSHIDABAD FLOUR MILL PVT AND ANR v. JOINT COMMISSIONER CGST BOLPUR AND ORS — Calcutta High Court (2025-09-12)
STATE OF WB & ORS v. M/S. TARWAY EXPORT — Calcutta High Court (2025-09-12)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA v. AMBUJA NEOTIA HEALTHCARE VENTURE LIMITED — Calcutta High Court (2025-09-12)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA v. AMBUJA NEOTIA HEALTHCARE VENTURE LIMITED — Calcutta High Court (2025-09-12)
COMMISSIONER OF CUSTOMS PORT KOLKATA v. M/S VEDANTA LTD (FORMERLY KNOWN AS SESA STERLITE LTD./SESA GOA LTD) — Calcutta High Court (2025-09-10)
DUNIGRAM JANA KALYAN SAMITY v. DEPUTY COMMISSIONER OF INCOME TAX, CENTRALIZED PROCESSING CENTRE, INCOME TAX DEPARTMENT AND ORS — Calcutta High Court (2025-09-10)
SALES TAXES OFFICER, BALLYGUNGE CHARGE & ORS v. SYED AKBAR IMAM — Calcutta High Court (2025-09-10)
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4 1 v. KLIPCON INDUSTRIES LTD AND ORS — Calcutta High Court (2025-09-10)
BHUVEE STENOVATE PVT LTD v. THE COMMERCIAL TAX OFFICER CENTRAL AUDIT UNIT II & ORS — Calcutta High Court (2025-09-10)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA v. AMBUJA NEOTIA HEALTHCARE VENTURE LIMITED — Calcutta High Court (2025-09-10)