T. S. SIVAGNANAM, C.V. KARTHIKEYAN
32 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 32 |
Disposal nature
| DISPOSED OF | 18 |
| DISMISSED | 5 |
| ALLOWED | 4 |
| CLOSED | 3 |
| WITHDRAWN DISMISSED | 2 |
Recent judgments
- CHITRA DEVI v. THE DISTIRCT COLLECOTOR — Madras High Court (2017-06-09)
- M.KULANTHAISAMY, v. STATE REP. BY — Madras High Court (2017-06-09)
- SANKAR @ JAISANKAR v. THE DISTRICT COLLECTOR — Madras High Court (2017-06-09)
- C.SEKAR, S/O.CHELLADURAI NADAR v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-06-09)
- S.PANDI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-06-09)
- ARUL, S/O.NATESAN, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-06-09)
- VIRUDHUNAGAR HINDU NADARKAL v. A.S.K.R.J.SARAVANAN — Madras High Court (2017-06-09)
- PEER MOHAMMED, v. THE DISTRICT COLLECTOR, — Madras High Court (2017-06-09)
- C.NARAYANA RAJ v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-06-09)
- S.MURUGESAN, S/O.SUNDARAM, v. THE DISTRICT COLLECTOR — Madras High Court (2017-06-09)
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