T. S. SIVAGNANAM, BIVAS PATTANAYAK

34 recorded High Court judgment(s) · 2019–2022

Courts

Disposal nature

Recent judgments

• EMERALD JEWEL INDUSTRY INDIA LIMITED v. SENIOR JOINT COMMISSIONER COMMERCIAL TAXES AND OTHERSV — Calcutta High Court (2022-12-13)
• SWAL LTD. v. UNION OF INDIA AND ORS. — Calcutta High Court (2022-08-25)
• BASANTA KUMAR SHAW, PROPERIETOR OF M/S. N. M. D. ENGINEERING WORKS v. THE ASSISTANT COMMISSIONER OF REVENUE, COMMERCIAL TAXES AND STATE TAX, TAMLUK CHARGE AND ORS — Calcutta High Court (2022-07-28)
• M/S ALEMBIC LTD v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2022-07-28)
• PRINCIPAL COMMISSIONER OF SERVICE TAX, KOLKATA v. MCLEOD RUSSEL INDIA LTD — Calcutta High Court (2022-07-26)
• UNION OF INDIA v. BALJIT IRON PVT LTD AND ORS — Calcutta High Court (2022-07-26)
• ASHOK KUMAR MUNDHRA v. INCOME TAX OFFICER AND ORS — Calcutta High Court (2022-07-26)
• KAVITA JAISWAL v. DESIGNATED COMMITTEE, KOLKATA NORTH COMMISSIONERATE COMPRISING OF PRINCIPAL COMMISSIONER OF AND ORS — Calcutta High Court (2022-07-26)
• ALOKE BHOWMICK v. ADDITIONAL COMMISSIONER — Calcutta High Court (2022-07-26)
• ASHOK KR. MUNDHRA v. I.T OFFICER AND ORS. — Calcutta High Court (2022-07-26)