T.S SIVAGNANAM, BIVAS PATTANAYAK

123 recorded High Court judgment(s) · 2020–2025

Courts

Calcutta High Court

123

DISMISSED	54
DISPOSED	48
ALLOWED	13
DISMISSED AS WITHDRAWN	6
DISMISSED FOR NON PROSECUTION	1
DISMISSED AS NOT MAINTAINABLE	1

UNISOURCE HYDRO CARBON SERVICES PVT LTD AND ANR v. UNION OF INDIA AND ORS — Calcutta High Court (2025-07-08)
TRUVOLT ENGINEERING CO PVT LTD AND ANR v. THE DEPUTY COMMISSIONER OF STATE TAX AND ORS — Calcutta High Court (2025-07-08)
RAIGANJ JEEVAN REKHA DIAGNOSTIC PVT LTD AND ANR v. UNION OF INDIA AND ORS. — Calcutta High Court (2025-07-08)
AGARPARA JUTE MILLS LIMITED v. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1, KOLKATA — Calcutta High Court (2025-07-08)
AGARPARA JUTE MILLS LIMITED v. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) -1, KOLKATA — Calcutta High Court (2025-07-08)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA v. GILLANDERS ARBUTHNOT AND CO LTD — Calcutta High Court (2025-07-08)
HONBLE HIGH COURT AT CALCUTTA REP BY REGISTRAR GENERAL v. PRATIK BHATTACHARYA — Calcutta High Court (2025-03-10)
MD ASIF KHAN AND ANR v. UMAR FARUQUE AND ORS — Calcutta High Court (2025-02-26)
AMNESTY INDIA A HUMAN RIGHTS ORGANISATION v. UNION OF INDIA AND ORS. — Calcutta High Court (2025-02-13)
UMASHANKAR GUPTA v. THE CESC LTD AND ORS — Calcutta High Court (2025-02-13)