T. S. SIVAGNANAM, BIVAS PATTANAYAK

89 recorded High Court judgment(s) · 2021–2022

Courts

Calcutta High Court

DISMISSED	47
DISPOSED	35
DISMISSED AS WITHDRAWN	5
DISMISSED AS NOT PRESSED	1
DISMISSED AS NON PROSECUTION	1

PRINCIPAL COMMISSIONER OF INCOME TAX 5 v. M/S TRIMEX FISCAL SERVICES PVT LTD — Calcutta High Court (2022-08-25)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA v. M/S COAL SALE CO LTD — Calcutta High Court (2022-07-29)
PRINCIPAL COMMISSIONER OF INCOME TAX 5 KOLKATA v. SHRI ASHOK KR AGRAWALLA — Calcutta High Court (2022-07-29)
COMMISSIONER OF CENTRAL EXCISE, BOLPUR COMMISSIONERATE v. M/S SAIL — Calcutta High Court (2022-07-28)
PRINCIPAL COMMISSIONER OF INCOME TAX-4, KOLKATA v. M/S V2 RETAIL LTD. — Calcutta High Court (2022-07-28)
SHRI SHANTILAL VIRA v. A.C.I.T., CIRCLE-45, KOLKATA — Calcutta High Court (2022-07-28)
COMMISSIONER OF INCOME TAX (EXEMPTION) KOLKATA v. INTEGRATED EDUCATION & RESEARCH CENTRE FOR ENGINEERING & MAN — Calcutta High Court (2022-07-28)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 KOLKATA v. M/S NATIONAL ENGINEERING INDUSTRIAL LTD — Calcutta High Court (2022-07-27)
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL-1), KOLKATA v. RAMKRISHNA FORGING LTD — Calcutta High Court (2022-07-27)
DILIP KUMAR AGARWAL v. PRINCIPAL COMMISSIONER OF INCOME TAX KOL 11 AND ORS — Calcutta High Court (2022-07-27)