T. S. SIVAGNANAM, ANANDA KUMAR MUKHERJEE

29 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• COMMISSIONR OF INCOME TAX, KOLKATA - II v. GUJARAT COMPOSITE LIMITED — Calcutta High Court (2022-01-07)
• COMMISSIONER OF INCOME TAX, KOLKATA-II,KOL v. M/S M.K.JOKAI INDIA LTD — Calcutta High Court (2022-01-07)
• COMMISSIONER OF INCOME TAX, III, KOLKATA v. SURENDRA COMMERCIAL EXIM (P) LTD. — Calcutta High Court (2022-01-07)
• PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA -4, KOLKATA v. M/S. MECHINO TECHNO (SALES) LIMITED — Calcutta High Court (2022-01-07)
• CIT, CENTRAL II v. M/S. INDUS ESTATE PVT. LTD. — Calcutta High Court (2022-01-07)
• COMMISSIONER OF INCOME TAX, CENTRAL - III,KOL v. M/S. CORPORATE ISPAT ALLOYS LTD — Calcutta High Court (2022-01-07)
• PRINCIPAL COMMISSIONER OF INCOME TAX-20, KOLKATA v. SHRI ARUP KUMAR CHAKRABORTY — Calcutta High Court (2022-01-07)
• PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA - 4 v. M/S STANDARD LEATHER PVT LTD — Calcutta High Court (2022-01-07)
• COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA v. SARLABEN BHANSALI CHARITIES TRUST — Calcutta High Court (2022-01-07)
• COMMISSIONER OF INCOME TAX, KOLKATA - IV v. M/S. PILOT CONSULTANTS LTD. — Calcutta High Court (2022-01-07)