T.S SIVAGNANAM, AJAY KUMAR GUPTA

75 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• KALI KRISHNA BERA AND ORS v. MEENU BATRA AND ANR — Calcutta High Court (2025-03-04)
• BARUN DEY AND ORS v. SUMIT GUPTA ,D.M. NORTH 24 PARGANAS OFFICE AT KATHGOLA — Calcutta High Court (2024-12-19)
• PRIME COLD STORES PVT LTD AND ANR v. VANDANA YADAV AND ANR — Calcutta High Court (2024-11-21)
• RAJU DUTTA v. DR. SUJAY CHAKRABORTY, THE COMMISSIONER, H.M.C AND ANR. — Calcutta High Court (2024-11-21)
• NETAI DHALI v. DEBASISH BISWAS, THE BL AND LR OFFICER,SONARPUR — Calcutta High Court (2024-05-09)
• COMMISSIONER CGST AND CX HALDIA COMMISSIONERATE v. TOUHID MONDAL AND ORS — Calcutta High Court (2023-11-24)
• SHANTA PAUL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-07-17)
• PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 2 KOLKATA v. EVERSIGHT TRADECOMM PVT LTD — Calcutta High Court (2023-06-28)
• PRINCIPAL COMMISSIONER OF INCOME TAX 18, KOLKATA v. SRI SAURAV AGARWAL — Calcutta High Court (2023-06-28)
• PRINCIPAL COMMISSIONER OF INCOME TAX 13 KOLKATA v. SUKHBIR SINGH DHUPIA — Calcutta High Court (2023-06-28)