T.S. SIVAGNANAM, ACTING , HIRANMAY BHATTACHARYYA

84 recorded High Court judgment(s) · 2023–2023

Courts

Calcutta High Court

DISMISSED	42
DISPOSED	40
DISMISSED AS WITHDRAWN	1
DISMISSED AS NON PROSECUTION	1

NILLESH PARREKH @ NILESH PAREKH v. RESERVE BANK OF INDIA AND ORS — Calcutta High Court (2023-05-10)
VISHAMBHAR SARAN v. STATE BANK OF INDIA AND ANR — Calcutta High Court (2023-05-10)
PRINCIPAL COMMISSIONER OF INCOME TAX 1 KOLKATA v. C M RAJGARHIA P LTD — Calcutta High Court (2023-05-10)
RAMJI TRADERS v. THE COMMISSIONER OF CUSTOMS (PREVENTIVE) WEST BENGAL — Calcutta High Court (2023-05-08)
PRINCIPAL COMMISSIONER OF INCOME TAX13 KOLKATA v. SHRI GOUTAM CHAKRABORTY — Calcutta High Court (2023-05-08)
RAMJI TRADERS v. THE COMMISSIONER OF CUSTOMS (PREVENTIVE) WEST BENGAL — Calcutta High Court (2023-05-08)
PRINCIPAL COMMISSIONER OF INCOME TAX 1,KOLKATA v. M/S PHALGUNI ENCLAVE PVT LTD — Calcutta High Court (2023-05-08)
PRINCIPAL COMMISSIONER OF INCOME TAX 5,KOLKATA v. SHRI SATYA NARAYAN SODHANI — Calcutta High Court (2023-05-08)
COMMISSIONER OF INCOME TAX EXEMPTION KOLKATA v. M/S ANANDALOK — Calcutta High Court (2023-05-08)
RAMJI TRADERS v. THE COMMISSIONER OF CUSTOMS (PREVENTIVE) WEST BENGAL — Calcutta High Court (2023-05-08)