T. S. SIVAGNANAM, ACTING , HIRANMAY BHATTACHARYYA
226 recorded High Court judgment(s) · 2020–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 226 |
Disposal nature
| DISPOSED | 142 |
| DISMISSED | 59 |
| DISMISSED AS WITHDRAWN | 11 |
| ALLOWED | 10 |
| DISMISSED FOR NON PROSECUTION | 4 |
Recent judgments
- SOUMEN MAUR AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-05-08)
- BUDHESWAR MAHATO v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-05-08)
- RAMA PRASAD SARKAR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-05-08)
- KALIDAS HALDER AND ORS v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-05-08)
- NILENDRA NARAYAN RAY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-05-08)
- AMIT BANERJEE v. KMC & ORS — Calcutta High Court (2023-05-08)
- GANESH GHOSH AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-05-08)
- SOVAN MUKHERJEE v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-05-08)
- ANINDYA SUNDAR DAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-05-08)
- KANTHI JATIYA SURAKSHA SAMITY AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-05-08)
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