T. S. SIVAGNANAM
13,525 recorded High Court judgment(s) · 2009–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 13525 |
Disposal nature
| DISPOSED OF | 7434 |
| ALLOWED | 2319 |
| DISMISSED | 1624 |
| CLOSED | 903 |
| WITHDRAWN DISMISSED | 583 |
| ORDERED | 201 |
| PARTLY ALLOWED | 190 |
| DISMISSED AS INFRUCTUOUS | 101 |
Recent judgments
- THE FEDERATION OF CIVIC AND v. THE GOVERNMENT OF INDIA REP BY — Madras High Court (2021-10-08)
- The Official Trustee of Tamil Nadu v. No Respondent — Madras High Court (2021-10-08)
- M.Bagavath Singh v. Rajagopal — Madras High Court (2021-10-08)
- Official Trustee of Tamil nadu v. Nil — Madras High Court (2021-10-08)
- Official Trustee of Tamilnadu v. Nil — Madras High Court (2021-10-08)
- P.KOTHANDAN, v. DR.LOURDHSAMY, SUPERINTENDING — Madras High Court (2021-10-08)
- S.V.R.Ramprasad, Co Trustee, R.S.R.M.Choultry Trust Estate, v. The Official Trustee of Tamil Nadu, Office of Administrator General and Official Trustee of — Madras High Court (2021-09-07)
- Rane Engine Valve Ltd v. Ms. Nandhinee — Madras High Court (2021-09-03)
- V.Rajan v. Kumarasami — Madras High Court (2021-08-27)
- R.Baskar v. N.Natarajan — Madras High Court (2021-08-27)
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