T. S. SIVAGNANAM

1,213 recorded High Court judgment(s) · 2010–2021

Courts

Madras High Court

1213

DISPOSED OF	407
DISMISSED	381
CLOSED	177
WITHDRAWN DISMISSED	125
ALLOWED	55
DISMISSED AS INFRUCTUOUS	19
DISMISSED FOR NON-PROSECUTION	13
DISMISSED AS WITHDRAWAL	9

THANGARAJA.P v. THE DISTRICT COLLECTOR — Madras High Court (2021-07-30)
ANLET SHEELA BRIGHT JOSE, v. THE DIRECTOR OF SCHOOL EDUCATION, — Madras High Court (2021-07-30)
N.DHANALAKSHMI v. THE ASSISTANT DIRECTOR/MEMBER SECRETARY — Madras High Court (2021-07-30)
GEETHA.M v. THE BRANCH MANAGER — Madras High Court (2021-07-30)
P. RAVICHANDRAN v. GENERAL MANAGER — Madras High Court (2021-07-30)
R.Krishnasamy v. The District Collector — Madras High Court (2021-07-30)
A.PALANIVEL, EX SER.MAN AND DT v. THE GOVT.OF T.N. REP BY — Madras High Court (2021-07-30)
V.SUBRAMANIYAM v. THE DISTRICT COLLECTOR — Madras High Court (2021-07-30)
P.Veeraputhiran v. The District Collector — Madras High Court (2021-07-30)
S.PUNNIYAMOORTHY, v. THE DISTRICT COLLECTOR — Madras High Court (2021-07-30)