LexT. RAVINDRAN
3,284 recorded High Court judgment(s) · 2016–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 3284 |
Disposal nature
| DISMISSED | 683 |
| DISMISSED WITH COST | 535 |
| CLOSED | 436 |
| DISMISSED FOR NON-PROSECUTION | 315 |
| ALLOWED | 259 |
| ALLOWED WITH COSTS | 214 |
| DISPOSED OF | 162 |
| DISMISSED AS WITHDRAWAL | 143 |
Recent judgments
- Ramu @ Mani Ram v. The Inspector of Police — Madras High Court (2024-01-04)
- THE TAMIL NADU ROLLER SKATING ASSOCIATION, v. ROLLER SKATING FEDERATION OF INDIA — Madras High Court (2021-06-16)
- Nation Dixon Christopher POA of Mrs. Evelyn Caleb v. Mrs.Nirmalene Chandrica Beutler — Madras High Court (2021-06-15)
- Will of V.Viswanathan v. Mahalakshmi Mohanakrishna — Madras High Court (2021-04-30)
- T.JAYANTHI v. ASIRVATHAM — Madras High Court (2021-04-29)
- N.Ramji v. NO RESPONDENT — Madras High Court (2021-04-27)
- Mrs.Priya Manian and 2 others v. No Respondent — Madras High Court (2021-04-27)
- B.Rajesh Kumar v. Kiran Bai — Madras High Court (2021-04-26)
- T.DEVARAJ v. V.KRISHNAN — Madras High Court (2021-04-26)
- S Abdul Rasheed Family Trust v. K Ramesh Babu and another — Madras High Court (2021-04-26)