T. RAJANI
7,075 recorded High Court judgment(s) · 2011–2020
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 3980 |
| Andhra Pradesh High Court | 3095 |
Disposal nature
| DISPOSED OF NO COSTS | 2249 |
| ALLOWED NO COSTS | 1920 |
| DISMISSED | 1300 |
| WITHDRAWN | 408 |
| PARTLY ALLOWED NO COSTS | 333 |
| DISMISSED AS INFRUCTUOUS | 230 |
| CLOSED NO COSTS | 229 |
| DISMISSED FOR DEFAULT | 169 |
Recent judgments
- T.Raja Sekhar, v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2020-11-04)
- Rednam Venkata Narasimha Prasada Rao, v. The State Bank Of India, — Andhra Pradesh High Court (2020-11-04)
- B.H.Roosewelt v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-11-04)
- B.MUNISWAMY v. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION — Andhra Pradesh High Court (2020-11-04)
- Mulinty Yogander, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-11-04)
- Gudla Veeraiah, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-11-03)
- B.Ragesh Babu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-11-03)
- Turlapati Sudhakar, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-11-03)
- Shaik Benajeer, v. The District Collector, and Chairman of Teachers Transfer Counselling-2020, — Andhra Pradesh High Court (2020-11-03)
- M V Sekhar Babu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-11-03)
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