LexT.RAJA, V.SIVAGNANAM
179 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 179 |
Disposal nature
| DISMISSED | 60 |
| DISMISSED AS INFRUCTUOUS | 36 |
| ALLOWED | 16 |
| DISPOSED OF | 15 |
| ORDERED | 14 |
| WITHDRAWN DISMISSED | 12 |
| DISMISSED FOR NON-PROSECUTION | 8 |
| DISMISSED FOR DEFAULT | 4 |
Recent judgments
- PARRY AGRO INDUSTRIES LTD., v. STATE OF T.N. REP.BY — Madras High Court (2022-02-18)
- PARRY AGRO INDUSTRIES LIMITED v. THE DEPUTY COMMISSIONER OF — Madras High Court (2021-11-23)
- MRS. MALLIGA, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2021-11-23)
- ARCOT RANIPET ELECTRICITY v. THE STATE OF TAMIL NADU — Madras High Court (2021-09-13)
- GOVT OF INDIA v. M/S INDIAN BANK — Madras High Court (2021-09-13)
- K. BALAJI SUNDARAM, v. THE CHIEF CONTROLLING — Madras High Court (2021-08-26)
- ARUN BUILDERS PVT LTD v. S.P. VELAYUTHAM — Madras High Court (2021-08-24)
- TAMILNADU HOUSING BOARD v. A.MADESHWARAN — Madras High Court (2021-08-19)
- CHURCH OF SOUTH INDIA TRUST v. REGISTRAR (HOUSING) — Madras High Court (2021-08-18)
- 1.STATE OF TAMIL NADU v. N.TAMILSELVI — Madras High Court (2021-08-18)