LexT.RAJA, T.V.THAMILSELVI
54 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 54 |
Disposal nature
| DISMISSED | 25 |
| ALLOWED | 11 |
| DISPOSED OF | 8 |
| CLOSED | 4 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| ORDERED | 1 |
Recent judgments
- THIRU SABANATHA OLI v. THE COMMISSIONER — Madras High Court (2022-06-30)
- C. PARANTHAMAN - DECEASED v. THE APPELLATE AUTHORITY — Madras High Court (2022-06-28)
- TIRUPATHI KUMAR v. SECURITIES AND EXCHANGE BOARD — Madras High Court (2022-06-28)
- M/S.INDIAN OIL CORPORATION v. SAMPATH — Madras High Court (2022-04-06)
- D.SUGANTHI v. THE PRESIDING OFFICER — Madras High Court (2022-04-06)
- M/s.MRF Limited v. Ministry of Corporate Affairs — Madras High Court (2022-01-06)
- D.GOPAL v. THE ADDITIONAL CHIEF SECRETARY AND — Madras High Court (2021-10-20)
- THE AUTHORIZED OFFICER,SYNDICATE BANK, 105/106, PONNURANGAM ROAD, R.S.PURAM, COIMBATORE-641002. v. SMT. SARALA BARDIA, — Madras High Court (2021-10-20)
- PACHAIAMMAL v. K.SANTHI — Madras High Court (2021-10-20)
- C.RAJENDRAN v. V.DAKSHNA MOORTHY — Madras High Court (2021-10-20)