T.RAJA, S. SOUNTHAR
153 recorded High Court judgment(s) · 2022–2022
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| Madras High Court | 153 |
Disposal nature
| DISPOSED OF | 98 |
| DISMISSED | 25 |
| CLOSED | 8 |
| WITHDRAWN DISMISSED | 7 |
| ALLOWED | 5 |
| ORDERED | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
| PARTLY ALLOWED | 1 |
Recent judgments
- M/s.JRS Crushers v. The Member Secretary — Madras High Court (2022-06-22)
- Minor.Anbarasan v. The District Collector — Madras High Court (2022-06-22)
- P.A.Hemash v. The District Collector — Madras High Court (2022-06-21)
- C.M.Sivababu v. The State of Tamil Nadu, — Madras High Court (2022-06-21)
- N.Siva v. The State of Tamilnadu — Madras High Court (2022-06-21)
- M/s.Pappini Amman Traders v. The Chairman — Madras High Court (2022-04-29)
- K.Sounder v. The Commissioner — Madras High Court (2022-04-29)
- D.Abhirami v. The Secretary to the Government — Madras High Court (2022-04-29)
- R.Jagadeesan v. The Secretary to the Government — Madras High Court (2022-04-29)
- Kasthuri v. The Principal Secretary / Managing Director — Madras High Court (2022-04-29)
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