LexT.RAJA, P. VELMURUGAN
127 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 127 |
Disposal nature
| DISPOSED OF | 113 |
| DISMISSED | 6 |
| CLOSED | 5 |
| WITHDRAWN DISMISSED | 1 |
| PARTLY ALLOWED | 1 |
| ALLOWED | 1 |
Recent judgments
- M.SWAMINATHAN(DECEASED) v. THIRU K.GNANADESIKAN I.A.S — Madras High Court (2021-09-09)
- K.DHANALAKSHMI v. T.RANGRAJ — Madras High Court (2021-09-09)
- V.AATHINARAYANAN v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2017-05-11)
- K.VIJAYARANI v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2017-05-11)
- A.RAJARATHINAM, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-05-11)
- P.SUBBIAH v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-05-11)
- T.CHANDRAN v. INSPECTOR OF POLICE — Madras High Court (2017-05-11)
- G.SARAVANAKUMAR, v. THE DISTRICT COLLECTOR, — Madras High Court (2017-05-11)
- S.MANIKANDAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2017-05-11)
- BALAMURUGAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2017-05-11)