LexT.RAJA, . P.T. ASHA
24 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 24 |
Disposal nature
| DISMISSED | 14 |
| ALLOWED | 5 |
| CLOSED | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- M/S. DHANALAKSHMI MILLS LTD., v. THE PRESIDING OFFICER, — Madras High Court (2021-07-28)
- M/S. DHANALAKSHMI MILLS LTD., v. THE PRESIDING OFFICER, — Madras High Court (2021-07-28)
- M/S. DHANALAKSHMI MILLS LTD., v. THE PRESIDING OFFICER, — Madras High Court (2021-07-28)
- M/S. DHANALAKSHMI MILLS LTD., v. THE PRESIDING OFFICER, — Madras High Court (2021-07-28)
- M/S. DHANALAKSHMI MILLS LTD., v. THE PRESIDING OFFICER, — Madras High Court (2021-07-28)
- M/S. DHANALAKSHMI MILLS LTD., v. THE PRESIDING OFFICER, — Madras High Court (2021-07-28)
- CHENNAI METROPOLITAN v. TMT K. RUBY MANOHARAN — Madras High Court (2021-07-09)
- V. DURAISAMY v. THE MANAGEMENT, TAMIL NADU — Madras High Court (2021-07-09)
- M/S.BHAVANI MILLS LTD, v. THE PRESIDING OFFICER, — Madras High Court (2021-07-09)
- THE SPECIAL OFFICER v. M. GOGANATHAN — Madras High Court (2021-07-09)