LexT.RAJA, P.D.AUDIKESAVALU
72 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 72 |
Disposal nature
| DISPOSED OF | 33 |
| DISMISSED | 24 |
| WITHDRAWN DISMISSED | 6 |
| CLOSED | 5 |
| ALLOWED | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
| ORDERED | 1 |
Recent judgments
- C.Wilson v. State Human Rights commission — Madras High Court (2022-09-21)
- K. Rajendran v. The Secretary to Government of Tamil Nadu — Madras High Court (2022-09-21)
- Damodar Prasad Mehta v. The Member Secretary — Madras High Court (2022-09-21)
- Sriram Venkatesan v. The State of Tamil nadu — Madras High Court (2022-09-21)
- V.SAMIKKANNU v. V. KAMALAKANNAN — Madras High Court (2022-09-21)
- K.Subramaniyan v. THE DISTRICT COLLECTOR — Madras High Court (2022-09-21)
- M/s.Carbonaire Industries (madras) Pvt Ltd v. The Government of Tamil Nadu — Madras High Court (2022-09-20)
- R.SIRANJITH v. THE DEPUTY CONTROLLER OF EXAMINATION — Madras High Court (2022-09-20)
- Venkataswamy Babu v. The Member Secretary, — Madras High Court (2022-09-20)
- D.S.Mannan v. The Secretary — Madras High Court (2022-09-20)