T.RAJA, M. CHOCKALINGAM

70 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• ECC LEASING COMPANY LTD v. PARAMOUNT AIRWAYS PVT LTD — Madras High Court (2010-04-12)
• M/S SAUTER RACE TECHNOLOGIES v. M/S. TIDEL PARK COIMBATORE LTD — Madras High Court (2010-02-23)
• GOVT OF INDIA, REP BY ITS SECY v. PROF.DR.S.BOOPATHIRAJ, — Madras High Court (2010-02-16)
• UNION OF INDIA, v. N.DAMODARAN, — Madras High Court (2010-02-16)
• M.MOHIDEEN PITCHAI, v. THE REGISTRAR GENERAL, — Madras High Court (2010-02-16)
• UNION OF INDIA, REP. BY THE v. CENTRAL ADMINISTRATIVE — Madras High Court (2010-02-16)
• UNION OF INDIA v. THE REGISTRAR — Madras High Court (2010-02-16)
• K.S. GITA v. VISION TIME INDIA PVT LTD — Madras High Court (2010-02-16)
• DR.AMBEDKAR AUDIT EMPLOYEES v. THE REGISTRAR — Madras High Court (2010-02-16)
• M.RAJA, v. THE REGISTRAR GENERAL, — Madras High Court (2010-02-16)