T.RAJA, KRISHNAN RAMASAMY

241 recorded High Court judgment(s) · 2018–2018

Courts

Madras High Court

241

DISMISSED	110
DISPOSED OF	80
WITHDRAWN DISMISSED	18
ALLOWED	11
CLOSED	11
DISMISSED FOR NON-PROSECUTION	6
DISMISSED AS INFRUCTUOUS	3
ORDERED	1

M/S.ASHOK SAW MILL v. THE AUTHORIZED OFFICER/ — Madras High Court (2018-12-12)
N.KANNAN, v. THE AUTHORIZED OFFICER — Madras High Court (2018-11-02)
V.RAJARAM, v. THE COMMISSIONER OF MUNICIPAL — Madras High Court (2018-11-02)
GUNASEKARAN, v. THE DISTRICT COLLECTOR, — Madras High Court (2018-11-02)
M.ABDUL RAHUMAN v. THE COMMISSIONER, — Madras High Court (2018-11-02)
B.ARUMUGA PANDIAN, v. JEYA SINGH, S/O.T.JEBAKANI, — Madras High Court (2018-11-02)
MR. T.K.T.THILAGARATNAM, v. THE COMMISSIONER OF CENTRAL — Madras High Court (2018-11-02)
T.KARTHICK, S/O. K.THANGARAJ, v. THE COMMISSIONER, — Madras High Court (2018-11-02)
DR.T.THIRAVIAM,S/O.THANUMALAYA v. THE DIRECTOR OF TOWN & COUNTRY — Madras High Court (2018-11-01)
RUKMANI AMMAL v. THE COMMISSIONER, — Madras High Court (2018-11-01)