LexT.RAJA, K.KUMARESH BABU
334 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 334 |
Disposal nature
| DISPOSED OF | 123 |
| DISMISSED | 96 |
| ALLOWED | 41 |
| CLOSED | 36 |
| WITHDRAWN DISMISSED | 20 |
| ORDERED | 7 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- COIMBATORE POPULAR SPINNING MILLS LTD v. THE REGIONAL PROVIDENT FUND COMMISSIONER — Madras High Court (2022-09-02)
- S.RAMALINGAM v. THE DISTRICT REVENUE OFFICER — Madras High Court (2022-09-02)
- B.RAJESH v. MR.SRINIVASAN — Madras High Court (2022-09-02)
- THE ASSISTANT EXECUTIVE ENGINEER v. B.DEVENDRA CHOPRA, — Madras High Court (2022-09-02)
- TAMIL NADU HOUSING BOARD v. R. SHANMUGAM — Madras High Court (2022-09-02)
- V.Murugesan v. Soundararajan — Madras High Court (2022-09-02)
- M.KUMAR v. THE COMMISSIONER — Madras High Court (2022-09-02)
- Don Bosco Matriculation Higher Secondary School v. Director of Matriculations schools — Madras High Court (2022-09-01)
- B.Shanmugam v. Karthik Dasari — Madras High Court (2022-09-01)
- S.Palani v. The Chairman — Madras High Court (2022-09-01)