LexT.RAJA, G. CHANDRASEKHARAN
152 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 152 |
Disposal nature
| DISMISSED | 68 |
| ORDERED | 19 |
| ALLOWED | 15 |
| DISPOSED OF | 13 |
| WITHDRAWN DISMISSED | 8 |
| ALLOWED WITH COSTS | 7 |
| CLOSED | 4 |
| PARTLY ALLOWED | 4 |
Recent judgments
- (ANURADHA)Name changed as V.TANUJAYASWINA v. U.UDAYABHASKAR REDDY — Madras High Court (2022-03-23)
- M.SHANKAR v. N.PREETHI — Madras High Court (2022-03-23)
- P.HEMAMALINI v. K.PALANI MALAI — Madras High Court (2021-08-03)
- JOHRILAL CHOWDHARY(DIED) v. D.SHANKAR CHETTIAR — Madras High Court (2021-06-11)
- JOHRILAL CHOWDHARY(DIED) v. D.SHANKAR CHETTIAR — Madras High Court (2021-06-11)
- MR.D.SIVAKUMAR, v. MRS.PARIMALA — Madras High Court (2021-06-11)
- m/s.d.h.l.express (india) pvt v. SRI MANIKANDAN ENTERPRISES, — Madras High Court (2021-04-26)
- R.VISWANATHAN @SURESH v. V.MEENAKSHI — Madras High Court (2021-04-26)
- HONEY CHERIAN v. THE STATE OF TAMILNADU — Madras High Court (2021-04-01)
- P.VENUGOPAL v. STATE REP BY — Madras High Court (2021-04-01)