LexT.RAJA, D.BHARATHA CHAKRAVARTHY
33 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 33 |
Disposal nature
| DISPOSED OF | 12 |
| DISMISSED | 12 |
| ALLOWED | 3 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| CLOSED | 1 |
Recent judgments
- Thanka, .T v. The Superintendent of Police — Madras High Court (2022-05-06)
- Muthunainar.A v. The Superintendent of Police — Madras High Court (2022-05-06)
- Maheswari v. The District Collector — Madras High Court (2022-05-06)
- Khader Oil.B v. The Superintendent of Police — Madras High Court (2022-05-06)
- Ramesh v. The Commissioner — Madras High Court (2022-05-06)
- Muniyandi S v. The District Collector — Madras High Court (2022-05-06)
- Jesuraj v. The District Collector — Madras High Court (2022-05-06)
- Arun Vignesh.A v. The Superintendent of Police — Madras High Court (2022-05-06)
- Ganapathi v. The Inspector General of Police — Madras High Court (2022-05-06)
- Kumaraiah v. The Assistant Engineer, — Madras High Court (2022-05-06)