LexT.RAJA, D.BHARATHA CHAKRAVARTHY
163 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 163 |
Disposal nature
| DISMISSED | 55 |
| DISPOSED OF | 22 |
| ALLOWED | 20 |
| ORDERED | 17 |
| WITHDRAWN DISMISSED | 9 |
| CLOSED | 7 |
| DISMISSED FOR DEFAULT | 5 |
| DISPOSED OF IN MEMO OF COMPROMISE | 5 |
Recent judgments
- V.KUMAR v. NARMADA DEVI — Madras High Court (2022-09-13)
- Rajalakshmi Venugopal v. Monicca Shantha Nelson — Madras High Court (2022-08-10)
- VALLIYATHAL v. P.P.SAKTHIVEL — Madras High Court (2022-06-23)
- AGILA MUNNAL PONDS EMPLOYEES NALASANGAM v. PONDS EMPLOYEES WELFARE TRUST — Madras High Court (2022-06-23)
- M.E.SEKAR v. THE COMMISSIONER — Madras High Court (2022-06-21)
- L.JAYAKUMAR v. CENTRAL BANK OF INDIA — Madras High Court (2022-06-21)
- M/S.SHARON SOLUTIONS LTD v. EDELWEISS ASSET — Madras High Court (2022-06-21)
- M/S.DEEPAM CONSTRUCTIONS v. THE GOVT O F TAMILNADU — Madras High Court (2022-05-06)
- DENNISON PAULRAJ v. MAYA WINOLA, W/O DENNISON — Madras High Court (2022-04-29)
- B.GAUTHAM v. S.R.SATHYA — Madras High Court (2022-04-29)