LexT.RAJA, B.PUGALENDHI
398 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 398 |
Disposal nature
| ALLOWED | 165 |
| DISMISSED AS INFRUCTUOUS | 82 |
| DISMISSED | 72 |
| ORDERED | 21 |
| WITHDRAWN DISMISSED | 18 |
| CLOSED | 16 |
| DISPOSED OF | 14 |
| PARTLY ALLOWED | 8 |
Recent judgments
- Mariappan, v. MRS.VANITHARANI — Madras High Court (2021-02-11)
- SUDALAI@SUTHAKAR v. THE INSPECTOR OF POLICE — Madras High Court (2020-11-09)
- Athinaryanan v. The Inspector General of Prison — Madras High Court (2020-11-09)
- LAKSHMI v. THE INSPECTOR OF POLICE, — Madras High Court (2020-10-01)
- KATHIRESAN v. THE INSPECTOR OF POLICE — Madras High Court (2020-09-28)
- M.THANGARAJ @ PONNUSAMY v. THE INSPECTOR OF POLICE — Madras High Court (2020-09-24)
- MURUGAN @ BALAMURUGAN v. THE INSPECTOR OF POLICE — Madras High Court (2020-09-24)
- SIVAPANDY, v. THE INSPECTOR OF POLICE, — Madras High Court (2020-09-18)
- PANDHAKUMAR, v. THE INSPECTOR OF POLICE, — Madras High Court (2020-09-18)
- MAYANDI, v. THE INSPECTOR OF POLICE, — Madras High Court (2020-09-18)