LexT.RAJA
17,268 recorded High Court judgment(s) · 2009–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 17268 |
Disposal nature
| DISPOSED OF | 7618 |
| DISMISSED | 3869 |
| ALLOWED | 1931 |
| WITHDRAWN DISMISSED | 1700 |
| CLOSED | 1099 |
| DISMISSED AS INFRUCTUOUS | 285 |
| ORDERED | 213 |
| DISMISSED FOR NON-PROSECUTION | 163 |
Recent judgments
- Ajeeth Kumar v. The Ministry of Finance Government of India — Madras High Court (2022-05-06)
- Paulraj .P v. The Revenue Divisional Officer — Madras High Court (2022-05-05)
- Raja Ilango.M v. The Joint Commissioner — Madras High Court (2022-05-05)
- Manickam.S v. The Revenue Divisional Officer — Madras High Court (2022-05-05)
- Persis.V v. The Director of Elementary Education — Madras High Court (2022-05-05)
- Sivanthi Vinayakar Primary School v. The District Educational Officer — Madras High Court (2022-05-05)
- Sudhakaran.S v. The District Collector — Madras High Court (2022-05-05)
- SUBBULAKSHMI.R v. The District Collector, — Madras High Court (2022-05-05)
- Raju @ Rajalingam v. The District Registrar — Madras High Court (2022-05-05)
- Miraas.V.Subbiah v. The Executive Officer — Madras High Court (2022-05-05)