LexT.R.RAVI
8,038 recorded High Court judgment(s) · 2010–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 8038 |
Disposal nature
| DISPOSED OF | 4640 |
| ALLOWED | 1126 |
| CLOSED | 901 |
| DISMISSED | 551 |
| DISMISSED AS WITHDRAWN | 287 |
| DISMISSED AS INFRUCTUOUS | 155 |
| DISMISSED AS NOT PRESSED | 140 |
| CLOSED AS INFRUCTUOUS | 138 |
Recent judgments
- NELLIYATT LEELA v. KARUNALLICHALIL VASUDEVAN — Kerala High Court (2025-10-31)
- SASI.G.NAIR v. DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- JIMMY GEORGE v. THE DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- RAZEENA BEEVI, v. THE MEMBER SECRETARY, — Kerala High Court (2025-04-10)
- SHIJO T. PAUL v. DEPUTY CHIEF CONTROLLER OF EXPLOSIVES — Kerala High Court (2025-04-10)
- LEELA v. THE DISTRICT COLLECTOR KOZHIKODE — Kerala High Court (2025-04-10)
- JULIET DCOUTH v. MADHAVIKUTTY, — Kerala High Court (2025-04-10)
- REMA S v. RENUKA DEVI — Kerala High Court (2025-04-10)
- MOHANKUMAR.C v. DISTRICT COLLECTOR — Kerala High Court (2025-04-10)
- NAJIMUDHEEN v. THE TAHSILDHAR [LR] — Kerala High Court (2025-04-10)