LexT.R.RAMACHANDRAN NAIR, P.R.RAMAN
613 recorded High Court judgment(s) · 2007–2009
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 613 |
Disposal nature
| DISMISSED | 247 |
| DISPOSED OF | 162 |
| CLOSED | 107 |
| ALLOWED | 50 |
| REMANDED | 11 |
| DISMISSED AS INFRUCTUOUS | 11 |
| DISMISSED AS WITHDRAWN | 10 |
| PARTLY ALLOWED | 6 |
Recent judgments
- THAMARAKULAM VASUDEVAN NAMBOOTHIRI v. TRAVANCORE DEVASWOM BOARD AND ORS — Kerala High Court (2009-10-15)
- EZHIKODE SATHEESAN NAMBOODIRI v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2009-10-15)
- SASI NAMBOODIRI v. TRAVANCORE DEVASWOM BOARD & OTHERS — Kerala High Court (2009-10-07)
- M.D.VENU NAMBOODIRI v. THE TRAVANCORE DEVASWOM BOARD AND ANOTHE — Kerala High Court (2009-10-01)
- VINOD V.NAMBOOTHIRI v. TRAVANCORE DEVASWOM BOARD AND OTHERS — Kerala High Court (2009-10-01)
- PUNNAKKATTUKUZHI PULARI v. MOOKKILAYIL PRAKASH — Kerala High Court (2009-02-25)
- VALSALA AMMA v. JACOB P.ELIAS AND OTHERS — Kerala High Court (2009-01-13)
- K.R.RAVI' v. T.D.B.REP.BY ITS SECRETARY AND OTHERS — Kerala High Court (2008-12-19)
- PAULSON v. SANTHA AND ANOTHER — Kerala High Court (2008-12-19)
- SHANDO v. SHIJI — Kerala High Court (2008-12-19)