LexT.R.RAMACHANDRAN NAIR
13,522 recorded High Court judgment(s) · 2006–2015
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 13522 |
Disposal nature
| DISPOSED OF | 9198 |
| DISMISSED | 1536 |
| CLOSED | 1350 |
| ALLOWED | 976 |
| DISMISSED AS WITHDRAWN | 205 |
| DISMISSED AS INFRUCTUOUS | 111 |
| DISMISSED AS NOT PRESSED | 90 |
| SETTLED | 16 |
Recent judgments
- LEENA JOGESH v. K.RAMACHANDRAN IAS — Kerala High Court (2015-09-03)
- NEW INDIA ASSURANCE CO.LTD v. M.K.MOHAMMED ASLAM — Kerala High Court (2015-09-01)
- SAROSHKUMAR v. P.K.AMBUJAKSHAN — Kerala High Court (2015-08-21)
- JYOTHI KUMAR v. THE DIRECTOR, DEPARTMENT OF ARCHEOLOGY — Kerala High Court (2015-08-19)
- MITHLAJ v. SUNNY — Kerala High Court (2015-08-17)
- MARUTHA MOUNTAINS ENGLISH MEDIUM SCHOOL v. DR. E.ELLANGOVAN — Kerala High Court (2015-08-13)
- C.A.CHACKO v. T.I.OMMEN — Kerala High Court (2015-08-13)
- P.K.LALITHABAI v. MR. A.AJITH KUMAR, PRINCIPAL SECRETARY TO GOVERNMENT OF KERALA — Kerala High Court (2015-08-13)
- A.A.PADMANABHAN v. SRI.SHAJAHAN — Kerala High Court (2015-08-13)
- K.VILASINI v. STATE OF KERALA — Kerala High Court (2015-08-12)