LexT.R.RAMACHANDRAN NAIR, C.N.RAMACHANDRAN NAIR
384 recorded High Court judgment(s) · 2006–2010
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 384 |
Disposal nature
| DISMISSED | 193 |
| DISPOSED OF | 81 |
| ALLOWED | 56 |
| CLOSED | 42 |
| DISMISSED AS INFRUCTUOUS | 5 |
| REMANDED | 5 |
| PARTLY ALLOWED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- ALI PATTAKKAL v. THE DIRECTOR, VIKRAM SARABHAI SPACE CENT — Kerala High Court (2010-12-06)
- VALIYAKATH PUTHIYA MALIYAKKAL ABDURAHIMA v. PUTHIYA OJINTAKATH MUSTHAFA — Kerala High Court (2010-12-06)
- M.GANGADHARAN NAIR & ANOTHER v. PATTATHIL UNNIKRISHNAN & ANOTHER — Kerala High Court (2009-01-29)
- P.D.SUKUMARAN NAIR v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2009-01-29)
- HAREESWARAN NAMBOOTHIRI v. STATE OF KERALA & OTHERS — Kerala High Court (2009-01-29)
- UNION OF INDIA v. G.RAGHAVAN NAIR — Kerala High Court (2009-01-12)
- SUMANGALA K.P. AND OTHERS v. THE MANAGER, KAKKODI GRAMA PANCHAYATH — Kerala High Court (2008-09-29)
- DIRECTOR GENERAL INDIAN COUNCIL OF AGRIC v. SHRI.T. BALAN — Kerala High Court (2008-05-21)
- K.B.SARITHA v. COMMR.OF CENTRAL EXCISE & CUSTOMS — Kerala High Court (2008-04-09)
- M/S.KERALA KALA THEATRE v. THE COMMISSIONER OF INCOME-TAX CALICUT — Kerala High Court (2008-04-09)